Section 48 in The U.P. Harcourt Butler Technical University Act, 2016
48. Annual Reports.
(1)The Annual Report of the University shall be prepared under the directions of the Executive Council which shall include, among other matters, the steps taken by the University towards the fulfilment of its objects.(2)The annual report so prepared shall be submitted to the Chancellor within six months from the date of completion of the academic year.(3)A copy of annual report, prepared under sub-section (1) shall be submitted to the State Government.
