Punjab-Haryana High Court
Kuldeep Kumar vs The Chairman Pspcl & Anr on 10 August, 2015
Author: Amol Rattan Singh
Bench: Amol Rattan Singh
CWP No.16399 of 2015 1
IN THE HIGH COURT OF PUNJAB & HARYANA AT
CHANDIGARH.
CWP No. 16399 of 2015
Date of decision: 10.8.2015
Kuldeep Kumar
... Petitioner
versus
The Chairman, PSPCL, and another
... Respondents
CORAM: HON'BLE MR.JUSTICE AMOL RATTAN SINGH
Present: Mr.Arun Takhi, Advocate,
for the petitioner
...
AMOL RATTAN SINGH, J. (Oral)
Learned counsel for the petitioner states that he wishes to withdraw this petition.
Dismissed as withdrawn.
10.8.2015 (AMOL RATTAN SINGH)
pk JUDGE
PRAVEEN KUMAR
2015.08.10 17:16
I attest to the accuracy and
integrity of this document