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[Cites 0, Cited by 0] [Section 62(18)] [Section 62] [Entire Act]

State of Uttarakhand - Subsection

Section 62(18)(a) in Uttrarakhand Waqf Rules, 2017

(a)be responsible for ensuring that the budget estimates of the Board are properly framed keeping in view the instructions issued by the Board and the Government in this behalf and submitted to the Board within the time schedule;