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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(iv) in The U.P. Boiler Rules, 1969

(iv)[ Additional fees for inspection of examination on Sunday and public holiday. - An additional fee equal to the inspection fee may be charged for the inspection of a boiler or steam pipe on a Sunday or on any other public holiday under the Negotiable Instruments Act, 1881, if such inspection is made at the request of the owner. The additional fee so charged shall be paid in the manner specified in Rule 3. The Inspector who makes such inspection on holiday may be paid such honorarium in aggregate at the end of the year as the State Government may deem fit to sanction.] [Substituted by Notification No.4032/ XXXVI-3, 12(B)-39 , dated 16th November 1990, published in U.P. Gazette, (Extra), Part 4, Section (Kha), dated 16th November, 1990.]