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[Cites 0, Cited by 1] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(4) in The Orissa Housing Board Act, 1968

(4)Subject to the rules made in that behalf the Board shall have power to create any post of its establishment :Provided that no new post in the scale of pay the maximum of which exceeds five hundred rupees shall be created by the Board without the previous sanction of the State Government.