Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 56 in Cotton University Act, 2017 56. Interpretation. - If any dispute arises as to the interpretation of any of the provisions of this Act, the interpretation given by the Chancellor shall be final a binding to all concerned.
