Section 49(1)(a) in Sikkim Urban and Regional Planning and Development Act, 1998

[Cites 0, Cited by 0] [Section 49(1)] [Section 49] [Entire Act]

State of Sikkim - Subsection

Section 49(1)(a) in Sikkim Urban and Regional Planning and Development Act, 1998

(a)Where the permission relates to the carrying out of building or other operations, no such order:-

(i)Shall affect such of the operation as have been previously carried out;

(ii)Shall be passed after these operations have substantially progressed or have been completed;