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State of Rajasthan - Section

Section 6 in Rajasthan Official Language Act, 1956

6. Assembly Section of the Law Department in the Secretariat.

[No. F. 2(151) Vol. III/GA/A/51, February 5, 1955.]In accordance with sub-section 2 of Section 2 of the Rajasthan Official Languages Act, 1952 (XXVII of 1952) Government is pleased to order that with effect from the 15th February, 1955, all orders regarding leave and transfer etc. of the Gazetted Officers issued by the Heads of Departments for publication in Rajpatra shall be issued in Hindi written in Devnagri Script.