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State of Tamilnadu - Section

Section 23 in Tamil Nadu Private Schools (Regulation) Act, 2018

23. Disclosures to be made by private schools at the time of admission.

- Every private school shall, atleast thirty days prior to the commencement of admission in each academic year, publish on its notice board, website, if any, or in any other form, general information concerning the school as may be prescribed.