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State of West Bengal - Section

Section 80 in Kolkata Municipal Corporation Building Rules, 2009

80. Parking spaces to be distinct.

- The open spaces required under Chapter IX and driveway shall not be treated as parking space for the purpose of these rules. However, open car parking may be allowed on the mandatory open space, provided that a clear driveway of 6.00 m. width is maintained provided that a clear driveway is maintained as follows :
(i)4.0 m. for building height upto 15.5 m.;
(ii)5.0 m. for building height above 15.5 m. and upto 25.5 m.; and
(iii)6.0 m. for building height above 25.5 m.