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Himachal Pradesh High Court

Pooja Kumari vs . State Of Hp And Ors. on 12 April, 2022

Bench: Sabina, Satyen Vaidya

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Pooja Kumari Vs. State of HP and ors.

CWP No. 127 of 2022 12.04.2022 Present: Mr. R.K. Sharma, Sr. Advocate with Ms. Vidushi Shamra, Advocate, for the petitioner .

Mr. Ajay Vaidya, Sr. Additional Advocate General, for respondents No. 1 and 2.

Mr. Kulwant Chauhan, Advocate, for respondent No.3.

Learned counsel for the respondents seek more time to file reply.

List again on 25.05.2022.

( Sabina ) Judge ( Satyen Vaidya ) Judge 12th April, 2022 (sushma) ::: Downloaded on - 12/04/2022 20:12:58 :::CIS