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[Cites 0, Cited by 0] [Section 14B] [Entire Act]

State of Punjab - Subsection

Section 14B(3) in The Punjab Motor Vehicles Taxation Act, 1924

(3)Any officer of the Department of Transport referred to in sub-section (2), may for the purpose of this Act enter at any time between sun rise and sun set, in any premises, where he has reason to believe that a motor vehicle is kept in contravention of the provision of this Act.