Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

NCT Delhi - Subsection

Section 12(11) in THE DELHI SKILL AND ENTREPRENEURSHIP UNIVERSITY ACT, 2019

(11)The Vice-Chancellor shall have the power to employ technicians, workmen and administrative andmanagement staff reporting to the academicians paid from contingencies involving emoluments not exceeding theapproved rates of the Government, and the said staff should only be engaged against the vacant sanctioned posts;