Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(l) in The Gujarat Drugs (Control) Act, 1959

(l)"retailer" means a person who carries on the business of selling any notified drug otherwise than by wholesale, and does not include a medical practitioner; and the expression "to sell by retail" shall be construed accordingly ;