Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 29 in The U.P. Higher Education Services Commission (Group "C" And "D" Employees) Services Regulations, 2000

29. Relaxation from the conditions of service. -

Where the Government is satisfied that the operation of any regulation regulating the conditions of service of the member of service causes undue hardship in any particular case. It may, notwithstanding anything contained in the regulation applicable to the case by order, dispense with or relax the requirements of that regulation to such extent and subject to such conditions as it may consider necessary for dealing with the case in a just and equitable manner.