Madhya Pradesh High Court
Chittar Singh Thakur vs The State Of Madhya Pradesh on 31 January, 2022
Author: Virender Singh
Bench: Virender Singh
1 The High Court Of Madhya Pradesh CRA No. 6081 of 2021 (CHITTAR SINGH THAKUR Vs THE STATE OF MADHYA PRADESH) Jabalpur, Dated : 31-01-2022 Heard through Video Conferencing.
None for the appellant. Shri Saurabh Shukla, Panel Lawyer for the State. List after four weeks.
(VIRENDER SINGH) JUDGE vinod Signature Not Verified SAN Digitally signed by VINOD VISHWAKARMA Date: 2022.02.01 12:38:34 IST