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State of West Bengal - Section

Section 90 in Kolkata Municipal Corporation Building Rules, 2009

90. Side Open Space.

- The building may be of the row-housing type and the maximum length of the buildings in a row shall be 50 m. After every 50 m. of the length of the buildings in a row, there shall be an open space of not less than 2.5 m. in width for the entire depth of the building:Provided that such open space shall not be necessary if there is a street or passage at such location, the minimum width of which is not less than 2.5 m.