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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(14) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

(14)to declare teaching departments of the University, Schools of Studies, or Colleges or Polytechnics as autonomous :Provided that the extent of the autonomy which teaching department of the University, Schools of studies or Colleges or Polytechnics may have and the matters, in relation to which it may exercise such autonomy, shall be such as may be prescribed by the Statute;