Bombay High Court
Shri. Subhash Kalyanji Tanna vs Echjay Industries Pvt. Ltd. And Anr. on 10 February, 2026
2026:BHC-AS:7025
6-WP-63-2017.docx
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 63 OF 2017
Swapnil
Subhash Kalyanji Tanna. ... Petitioner
Vs.
Echjay Industries Pvt. Ltd. and Anr. ... Respondents
Ms. Tamanna M. i/b. Parinam Law Associates for respondent
no.1.
CORAM : GAURI GODSE, J.
DATE : 10th February 2026
ORDER :
1. None for the petitioner.
2. The writ petition is dismissed in default.
[GAURI GODSE, J.] 1/1