Supreme Court - Daily Orders
Indian Veterinary Research Institute ... vs State Of U.P. Through Principal ... on 21 February, 2019
Bench: Uday Umesh Lalit, Indu Malhotra
ITEM NO.109-MM COURT NO.9 SECTION III-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No.507/2011
INDIAN VETERINARY RESEARCH INSTITUTE (IVRI) Appellant(s)
VERSUS
STATE OF U.P. & ORS. Respondent(s)
Date : 21-02-2019 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MS. JUSTICE INDU MALHOTRA
For Appellant(s) Mr. Harendra Singh Rana, Adv.
Mr. Praveen Swarup, AOR
For Respondent(s) Mr. Rajesh Kumar Singh, Adv.
Mr. Rajeev Kumar Dubey, Adv.
Mr. Kamlendra Mishra, AOR
UPON hearing the counsel the Court made the following
O R D E R
At the request of the learned counsel for the appellant, matter is adjourned to next week.
(MUKESH NASA) (SUMAN JAIN)
COURT MASTER BRANCH OFFICER
Signature Not Verified
Digitally signed by
MUKESH KUMAR
Date: 2019.02.21
17:11:57 IST
Reason: