Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Indian Veterinary Research Institute ... vs State Of U.P. Through Principal ... on 21 February, 2019

Bench: Uday Umesh Lalit, Indu Malhotra

     ITEM NO.109-MM                                  COURT NO.9                    SECTION III-A

                                     S U P R E M E C O U R T O F         I N D I A
                                             RECORD OF PROCEEDINGS

     Civil Appeal No.507/2011

     INDIAN VETERINARY RESEARCH INSTITUTE (IVRI)                                    Appellant(s)

                                              VERSUS

     STATE OF U.P. & ORS.                                                           Respondent(s)


     Date : 21-02-2019 This appeal was called on for hearing today.

     CORAM :
                              HON'BLE MR. JUSTICE UDAY UMESH LALIT
                              HON'BLE MS. JUSTICE INDU MALHOTRA


     For Appellant(s)                     Mr. Harendra Singh Rana, Adv.
                                          Mr. Praveen Swarup, AOR

     For Respondent(s)                    Mr. Rajesh Kumar Singh, Adv.
                                          Mr. Rajeev Kumar Dubey, Adv.
                                          Mr. Kamlendra Mishra, AOR


                               UPON hearing the counsel the Court made the following
                                                  O R D E R

At the request of the learned counsel for the appellant, matter is adjourned to next week.

                          (MUKESH NASA)                                       (SUMAN JAIN)
                          COURT MASTER                                       BRANCH OFFICER




Signature Not Verified

Digitally signed by
MUKESH KUMAR
Date: 2019.02.21
17:11:57 IST
Reason: