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Allahabad High Court

Shaheed Khan & Another vs Dy. Director Of Consolidation, Gautam ... on 1 April, 2016

Author: Sudhir Agarwal

Bench: Sudhir Agarwal





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - B No. - 69518 of 2006
 

 
Petitioner :- Shaheed Khan & Another
 
Respondent :- Dy. Director Of Consolidation, Gautam Budh Nagar & Others
 
Counsel for Petitioner :- A.K. Sachan
 
Counsel for Respondent :- C.S.C.,P.K.S. Paliwal
 

 
Hon'ble Sudhir Agarwal,J.
 

Passed over for the day on account of illness of Sri A.K. Sachan, learned counsel for petitioners.

Order Date :- 1.4.2016 Pravin