Allahabad High Court
Shaheed Khan & Another vs Dy. Director Of Consolidation, Gautam ... on 1 April, 2016
Author: Sudhir Agarwal
Bench: Sudhir Agarwal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- WRIT - B No. - 69518 of 2006 Petitioner :- Shaheed Khan & Another Respondent :- Dy. Director Of Consolidation, Gautam Budh Nagar & Others Counsel for Petitioner :- A.K. Sachan Counsel for Respondent :- C.S.C.,P.K.S. Paliwal Hon'ble Sudhir Agarwal,J.
Passed over for the day on account of illness of Sri A.K. Sachan, learned counsel for petitioners.
Order Date :- 1.4.2016 Pravin