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[Cites 0, Cited by 0] [Section 27] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 27(a) in The Telecom Regulatory Authority of India (Contributory Provident Fund) Rules, 2003

(a)to his account in the other Fund in accordance with the rules of that Fund, if the new post is in any other department of the Central Government, or