Section 17(5)(b) in Jammu and Kashmir Contract Act, Svt. 1977 (1920 A.D.)

[Cites 0, Cited by 0] [Section 17(5)] [Section 17] [Entire Act]

(b)B is A's daughter and has just come of age. Here, the relation between the parties would make it A's duty to tell B if the horse is unsound.

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