Section 12(16B)(c) in Finance Act, 2019

[Cites 0, Cited by 0] [Section 12(16B)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(16B)(c) in Finance Act, 2019

(c)any security is dealt otherwise than in the stock exchange or depository, means the price or consideration mentioned in such instrument;';

(i)after clause (23), the following clause shall be inserted, namely: -