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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Punjab - Subsection

Section 13(4) in The Juvenile Justice (Punjab) Rules, 1987

(4)Each institution shall follow a schedule of orientation talk for the newly admitted juveniles covering the following aspects, namely :-
(a)interpretation of rules and regulations,
(b)health, sanitation, hygiene,
(c)institutional discipline and standards of behaviour, respect for elders, teachers, etc.,
(d)self-improvement opportunities, and
(e)responsibilities and obligations.