Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27(4)] [Section 27] [Entire Act]

State of Chattisgarh - Subsection

Section 27(4)(e) in Ayush and Health Sciences University of Chhattisgarh Act, 2008

(e)to advise the Board of Management of matter related to the proper administration of the funds of the university;