Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act] State of Odisha - Subsection Section 6(2)(b) in The Orissa Agricultural Produce Markets Act, 1956 (b)when a Market Committee is constituted for the first time, all the members of the Market Committee shall be person nominated by the State Government.]