Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23A(2)] [Section 23A] [Entire Act] State of Rajasthan - Subsection Section 23A(2)(viii) in University of Rajasthan Act, 1946 (viii)to advise the Syndicate regarding the University Library and the appointment of a University Library Committee;