Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 9] [Section 2] [Entire Act] Union of India - Subsection Section 2(2) in The Finance Act, 1996 (2)where the total income exceeds 20 per cent of the amount by Rs. 40, 000 but does not exceed which the total income ex- Rs. 60, 000 ceeds Rs. 40, 000;
