Delhi High Court - Orders
Syed Shayanur Rahman vs Union Of India & Ors on 9 May, 2022
Author: Manmohan
Bench: Manmohan, Dinesh Kumar Sharma
$~1420
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8346/2019 & CM APPL. 34540/2019
SYED SHAYANUR RAHMAN ..... Petitioner
Through: Mr. Abhinav Bhatia, Advocate.
Versus
UNION OF INDIA & ORS ..... Respondents
Through: Mr. T.P. Singh, Advocate.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 09.05.2022 CM APPL. 22051/2022 Present application has been filed seeking to mark the appearance of Mr.T.P.Singh, Advocate as counsel for the respondent-UOI in the order dated 18th April, 2022.
Keeping in view the averments in the application, the same is allowed and the appearance of Mr.T.P. Singh, Advocate is treated to be marked in the order dated 18th April, 2022. Accordingly, the application stands disposed of.
Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:10.05.2022 20:31:23W.P.(C) 8346/2019 Heard in part.
Learned counsel for the Registrar of Companies prays for some time to file an affidavit. Let the needful be done by tomorrow morning.
List on 10th May, 2022 at 12:30 pm. MANMOHAN, J DINESH KUMAR SHARMA, J MAY 9, 2022 st Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:10.05.2022 20:31:23