Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(vii) in The Cement Cess Rules, 1993

(vii)promoting standardisation and quality control programme in cement manufacture including providing, testing and calibration support service to the cement industry;