Himachal Pradesh High Court
H. P. Primary Teacher Fed. vs . K. K. Pant & Ors. on 9 March, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
H. P. Primary Teacher Fed. vs. K. K. Pant & Ors.
COPC(T) No. 928 of 2020 .
09.03.2022 Present: Mr. Peeyush Verma, Advocate, for the petitioner.
Mr. Vinod Thakur, Addl. A.G. with Mr. Rajat Chauhan, Law Officer, for the respondents.
List on 16.03.2022, when the respondents shall file a status report regarding the execution of the order dated 25.02.2019 (Annexure P-1) passed by the learned erstwhile Tribunal in O.A. No. 636 of 2019.
(Tarlok Singh Chauhan) Judge March 9, 2022 (sanjeev) ::: Downloaded on - 09/03/2022 20:12:52 :::CIS