Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 26] [Entire Act] Union of India - Section Section 23 in The Manipur Municipalities Act,1994. 23. Every Council to have Chairperson and a Vice-Chairperson. - For very Council there shall be a Chairperson and a Vice-Chairperson.
