Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 19 in Assam Forest Protection Force Act, 1986

19. Application of Act 22 of 1922 to officers and members of the Force.

- The Police (Incitement to Disaffection) Act, 1922 shall apply to the supervisory officers and members of the Force as it applies to the members of the Police Force.