Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Punjab - Subsection Section 2(a) in The Punjab Nurses Registration Act, 1932 (a)[ "Council" means the Nurses Registration Council established under this Act] [Substituted vide SO 1741 Government of India Extraordinary dated 21.4.1971 Part II, page 1980.].
