Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] NCT Delhi - Subsection Section 16(4) in The Delhi Apartment ownership Act, 1986 (4)The provisions of sub section (1) to (3) shall be without prejudice to the right of each of the apartment owner to insure his own apartment for his benefit.
