Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 543] [Entire Act] State of Punjab - Subsection Section 543(16) in Punjab Jail Manual, 1996 (16)conspiring to escape, or to assist in escaping, or to commit any other of the offences aforesaid. [Section 45 of Act IX of 1894]
