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[Cites 0, Cited by 0] [Section 147(1)] [Section 147] [Entire Act]

Union of India - Subsection

Section 147(1)(iii) in The Coal Mines Regulations, 2011

(iii)which require treatment with incombustible dust at such intervals of 24 hours, 7 days, 14 days, 30 days, three months or other specified period as the case may be.