Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47] [Entire Act] Bombay Presidency - Subsection Section 47(i) in The Bombay Weights and Measures Act, 1932 (i)the said repeal shall not affect the validity or invalidity or anything already done under the enactments repealed by this Act;
