Calcutta High Court (Appellete Side)
Brahma Deo Singh vs Union Of India And Others on 12 June, 2014
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
1 Serial No. 04 June 12, 2014.
md W.P. No. 10638 (W) of 2003 Brahma Deo Singh
-versus-
Union of India and others Mr. Dilip Kr. Maiti .. for Union of India Since the petitioner is not represented and no effective steps have been taken for prosecuting the petition for more than a decade, W.P. No.10638 (W) of 2003 is dismissed for default.
Interim orders, if any, stand vacated.
There will be no order as to costs.
(Sanjib Banerjee, J.)