Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 42(1)] [Section 42] [Entire Act]

State of Rajasthan - Subsection

Section 42(1)(b) in Rajasthan Transparency in Public Procurement Act, 2012

(b)interferes with the procurement process with the intention of causing any unfair disadvantage for any prospective bidder or bidder; or