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Union of India - Section

Section 128 in The Railway Protection Force Rules, 1987

128. Disposal of uniform due to transfer.

- An enrolled members of the Force when transferred shall take with them theiruniform except the articled distinguishing particular divisions of branches or thebattalions of the Railway Protection Special Force as the case may be. The latter shallbe deposited in the stores of the divisions or battalion concerned and re-issued to othermembers for the unspent period of serviceability.