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[Cites 0, Cited by 0] [Section 358(9)] [Section 358] [Entire Act]

State of Chattisgarh - Subsection

Section 358(9)(i) in The Chhattisgarh Municipalities Act, 1961

(i)prohibiting, in any specified street or area, the residing of public prostitutes and the keeping of a brothel, or the letting or otherwise disposal of house or building to public prostitutes or for a brothel;