Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Rajasthan - Subsection Section 17(4) in The Rajasthan Imposition of Ceiling on Agricultural Holding Act, 1973 (4)The provisions contained in sections 4 to 16 shall, so far as may be apply in relation to the land referred to in sub-section (3).
