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[Cites 0, Cited by 0] [Section 128B(1)] [Section 128B] [Entire Act]

Union of India - Subsection

Section 128B(1)(a) in Motor Vehicles Act, 1939

(a)it appears to the police officer that the device, by means of which breath test was taken in relation to such person, indicates the presence of alcohol in the blood of such person, or