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[Cites 1, Cited by 1]

Punjab-Haryana High Court

Satvir Singh Saini And Anr vs State Of Haryana And Ors on 1 September, 2017

Author: S.S. Saron

Bench: S.S. Saron, Lisa Gill

CWP No. 13574 of 2016 (O&M)                                               -1-



IN   THE     HIGH      COURT OF PUNJAB AND                     HARYANA AT
                         CHANDIGARH

                                          CWP No. 13574 of 2016 (O&M)
                                          Date of decision: 01.09.2017.


Satvir Singh Saini and another                                ...Petitioners.

                                  Versus

State of Haryana and others                                  .....Respondents.


CORAM:       HON'BLE MR. JUSTICE S.S. SARON
             HON'BLE MS. JUSTICE LISA GILL

Present:-    Mr. R.K. Chopra, Senior Advocate, with
             Mr. Gaurav Sharma, Advocate, for the petitioners.

             Mr. Jagdeep Dhankar, Senior Advocate, with
             Mr. Lokesh Sinhal, Addl. Advocate General, Haryana and
             Mr. Surender Singh Pannu, DAG, Haryana
             for the respondent - State of Haryana.

             Mr. Ramesh Hooda, Advocate, for respondent No. 3.

             Mr. Jasdev Singh Mehndiratta, Advocate, for respondent No. 4.

                                  ****
S.S. Saron, J.

For orders, see detailed order of even date passed in CWP No.9931 of 2016 titled 'Murari Lal Gupta v. State of Haryana and others'.

(S.S. SARON) JUDGE (LISA GILL) JUDGE 01.09.2017 Ramesh Note: 1. Whether speaking/reasoned : No

2. Whether reportable : No 1 of 1 ::: Downloaded on - 09-09-2017 13:56:56 :::