Punjab-Haryana High Court
Satvir Singh Saini And Anr vs State Of Haryana And Ors on 1 September, 2017
Author: S.S. Saron
Bench: S.S. Saron, Lisa Gill
CWP No. 13574 of 2016 (O&M) -1-
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CWP No. 13574 of 2016 (O&M)
Date of decision: 01.09.2017.
Satvir Singh Saini and another ...Petitioners.
Versus
State of Haryana and others .....Respondents.
CORAM: HON'BLE MR. JUSTICE S.S. SARON
HON'BLE MS. JUSTICE LISA GILL
Present:- Mr. R.K. Chopra, Senior Advocate, with
Mr. Gaurav Sharma, Advocate, for the petitioners.
Mr. Jagdeep Dhankar, Senior Advocate, with
Mr. Lokesh Sinhal, Addl. Advocate General, Haryana and
Mr. Surender Singh Pannu, DAG, Haryana
for the respondent - State of Haryana.
Mr. Ramesh Hooda, Advocate, for respondent No. 3.
Mr. Jasdev Singh Mehndiratta, Advocate, for respondent No. 4.
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S.S. Saron, J.
For orders, see detailed order of even date passed in CWP No.9931 of 2016 titled 'Murari Lal Gupta v. State of Haryana and others'.
(S.S. SARON) JUDGE (LISA GILL) JUDGE 01.09.2017 Ramesh Note: 1. Whether speaking/reasoned : No
2. Whether reportable : No 1 of 1 ::: Downloaded on - 09-09-2017 13:56:56 :::