Madhya Pradesh High Court
Ram Ashok Sharma vs Ramlallu Bais on 20 June, 2018
THE HIGH COURT OF MADHYA PRADESH EP-27-2014 (RAM ASHOK SHARMA Vs RAMLALLU BAIS) 56 Jabalpur, Dated : 20-06-2018 Upon the joint request of the counsel, list on 21-06-2018.
(ATUL SREEDHARAN) JUDGE e sh ad Digitally signed by PARMESHWAR GOPE Date: 2018.06.21 16:04:20 +05'30' PG Pr a hy ad M of rt ou C h ig H