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State of Madhya Pradesh - Section

Section 22 in The M.P. Janpad Panchayat and Zila Panchayat Standing Committees (Election of Members, Powers and Functions and Term of Members and Procedure for the Conduct of Business) Rules, 1994

22. Chairman of Meeting.

- The Chairman shall preside over all meetings of the Standing Committee but in his absence, the members present shall elect one from amongst themselves to fireside over that meeting.