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[Cites 0, Cited by 0] [Section 235] [Entire Act]

Greater Bengaluru City Corporation -

Section 235(10) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

(10)The Ward Committee shall formulate a committee that shall compriseof concerned citizens in each ward to survey and provide regular reports formonitoring cleanliness, collection of solid waste and to participate in theorganisation of cleanliness drives or awareness campaigns in their Ward.