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[Cites 0, Cited by 0] [Section 101] [Entire Act]

State of Uttar Pradesh - Subsection

Section 101(c) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(c)before using any explosive, necessary warning and danger signals are erected, at conspicuous places of such use to warn the building workers and the general public of the danger involved in such use.